Trivandrum Metals & Electricals v. State Of Kerala

Court: Kerala High Court
Case number: OT.Rev/25/2010
Date of judgment: 25 Jul 2011
Bench: HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner: TRIVANDRUM METALS & ELECTRICALS
Respondent: STATE OF KERALA
CNR: KLHC010345002010

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