Sasikumar B v. State Of Kerala
- Court
- Kerala High Court
- Case number
- OT.Rev/7/2011
- Date of judgment
- 29 Mar 2011
- Bench
- HONOURABLE MR.JUSTICE B.P.RAY,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
- Petitioner
- SASIKUMAR B
- Respondent
- STATE OF KERALA
- CNR
- KLHC010357632011
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