Kerala High Court GST Judgments — 2010

21 judgments.

P.K.Muraleedhara Kurup v. The Commercial Tax Officer And Another
Record only
RP/823/2010·6 Dec 2010
T.E.Musthafa v. Asst. Commissioner, Kvat.
Record only
WP(C)/18807/2010·1 Dec 2010
M/S Pat Pressings (PVT) LTD Mudical Po v. Assistant Commissioner Ii Commercial
Record only
WP(C)/31511/2010·25 Nov 2010
Sign Wave v. The Commercial Tax Officer
Record only
WP(C)/34879/2010·22 Nov 2010
M/S. Sree Ramachandran Enterprises v. The State Of Kerala
Record only
OT.Rev/47/2009·18 Oct 2010
Sible Joseph v. State Of Kerala
Record only
OT.Rev/51/2010·11 Oct 2010
M/S.Mardec P.K.Latex PVT.LTD v. The Asst.Commissioner (Assessment)
Record only
WP(C)/20125/2010·28 Sept 2010
S.M.S.Builders v. Intelligence Inspector And Others
Record only
WP(C)/29895/2010·28 Sept 2010
Varghese M.George, Melethil Agencies v. State Of Kerala
Record only
WP(C)/27804/2010·7 Sept 2010
Mohammad Kunju v. P.Ramachandran And Others
Record only
MACA/1614/2010·2 Sept 2010
Commissioner Of Central Excise v. M/S. Appollo Tyres LTD.
Record only
C.E.Appeal/14/2010·17 Aug 2010
M/S.Atlas Motors v. State Of Kerala
Record only
OT.Rev/22/2010·10 Aug 2010
M.G.Abdul Sathar v. State Of Kerala
Record only
OT.Rev/42/2009·19 Jul 2010
Ashraf v. State Of Kerala
Record only
OT.Rev/47/2010·13 Jul 2010
K.A.Rauf v. Additional Sales Tax Officer
Record only
WP(C)/36333/2004·29 Jun 2010
Unitech Wireless (South)Private LTD. v. The Intelligence Inspector
Record only
WP(C)/15313/2010·20 May 2010
Coods Agro PVT.LTD. v. Commercial Tax Officer And Others
Record only
WP(C)/14702/2010·11 May 2010
Hindustan Petroleum Corporation LTD. v. Asst. Commissioner(Assessment I)
Record only
WP(C)/11604/2010·8 Apr 2010
M/S.Trinity Arcade PVT.LTD v. State Of Kerala
Record only
WP(C)/9082/2010·22 Mar 2010
Premier Steels v. Assistant Commissioner, Commercial Taxes
Record only
WP(C)/17170/2009·19 Jan 2010
The Fertilizers And Chemicals Travancore v. Deputy Commissioner, Commercial Taxes
Record only
WP(C)/1065/2010·18 Jan 2010

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