P.K.Muraleedhara Kurup v. The Commercial Tax Officer And Another
- Court
- Kerala High Court
- Case number
- RP/823/2010
- Date of judgment
- 6 Dec 2010
- Bench
- HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
- Petitioner
- P.K.MURALEEDHARA KURUP
- Respondent
- THE COMMERCIAL TAX OFFICER AND ANOTHER
- CNR
- KLHC010367222010
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.