M/S. Sree Ramachandran Enterprises v. The State Of Kerala

Court: Kerala High Court
Case number: OT.Rev/47/2009
Date of judgment: 18 Oct 2010
Bench: HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner: M/S. SREE RAMACHANDRAN ENTERPRISES
Respondent: THE STATE OF KERALA
CNR: KLHC010334322009

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