Kerala High Court GST Judgments — 2009

17 judgments.

• Wood And General Industries v. The Commercial Tax Officer

  Record only

  WP(C)/36124/2009·15 Dec 2009

• M/S.Joy Alukkas Traders (I) PVT.LTD v. Asst.Commissioner - 1, Ernakulam

  Record only

  WP(C)/35178/2009·10 Dec 2009

• Ultra Tech Cements LTD. v. State Of Kerala

  Record only

  WA/1565/2006·30 Nov 2009

• Shanthi Poultry Farm (PVT.)LTD. v. Commercial Tax Inspector & Another

  Record only

  WP(C)/29206/2009·27 Oct 2009

• K.C.Eldho v. Commercial Tax Officer

  Record only

  WP(C)/30008/2009·23 Oct 2009

• M/S.S.R.T.Trade Links v. Sales Tax Officer

  Record only

  WP(C)/21026/2007·16 Oct 2009

• M.A.Pareed Pillai v. The Commercial Tax Officer

  Record only

  WP(C)/9734/2009·8 Oct 2009

• M/S.Kmp Timbers & Saw Mills v. The Assistant Commissioner

  Record only

  WP(C)/27271/2009·29 Sept 2009

• Hindustan Petroleum Corporation v. Assistant Commissioner (Assessment)

  Record only

  WP(C)/25370/2009·8 Sept 2009

• M.K.Joseph v. State Of Kerala

  Record only

  WP(C)/19997/2009·22 Jul 2009

• K.Gangadharan v. State Of Kerala

  Record only

  WP(C)/18070/2009·29 Jun 2009

• Thirumbadi Company v. Asst.Commissioner

  Record only

  WP(C)/16206/2004·17 Jun 2009

• M/S.Alapatt Fashion Jewellery v. The Asst.Commissioner

  Record only

  WP(C)/13898/2009·22 May 2009

• The Cardamom Processing And Marketing v. The Inspecting Assistant Commissioner

  Record only

  WP(C)/29919/2008·6 Apr 2009

• E.J.Jose v. Commercial Tax Officer (Aa) And Others

  Record only

  WP(C)/8409/2009·2 Apr 2009

• A.Nizam v. Intelligence Officer

  Record only

  WP(C)/7024/2009·12 Mar 2009

• M/S.Singson Electronics v. Commercial Tax Officer, Trivandrum

  Record only

  WP(C)/3697/2009·4 Feb 2009