Ultra Tech Cements LTD. v. State Of Kerala
- Court
- Kerala High Court
- Case number
- WA/1565/2006
- Date of judgment
- 30 Nov 2009
- Bench
- HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
- Petitioner
- ULTRA TECH CEMENTS LTD.
- Respondent
- STATE OF KERALA
- CNR
- KLHC010347932006
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.