M/S.Singson Electronics v. Commercial Tax Officer, Trivandrum
- Court
- Kerala High Court
- Case number
- WP(C)/3697/2009
- Date of judgment
- 4 Feb 2009
- Bench
- HONOURABLE MR.JUSTICE K.M.JOSEPH
- Petitioner
- M/S.SINGSON ELECTRONICS
- Respondent
- COMMERCIAL TAX OFFICER, TRIVANDRUM
- CNR
- KLHC010452832009
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.