Thirumbadi Company v. Asst.Commissioner
- Court
- Kerala High Court
- Case number
- WP(C)/16206/2004
- Date of judgment
- 17 Jun 2009
- Bench
- HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
- Petitioner
- THIRUMBADI COMPANY
- Respondent
- ASST.COMMISSIONER
- CNR
- KLHC010492242004
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