Kerala High Court GST Judgments — 2008

22 judgments.

• M/S.C.K.Velappan & Co v. Commercial Tax Officer

  Record only

  WP(C)/3172/2006·21 Nov 2008

• Mulamoottil Trading Company v. Tahsildar (R.R.), Pathanamthitta

  Record only

  WP(C)/32235/2008·3 Nov 2008

• P.Hashim v. Commercial Tax Officer (Aa)

  Record only

  WP(C)/29424/2008·6 Oct 2008

• Woodrich Ventures PVT LTD. v. The Commercial Tax Officer (Aa)

  Record only

  WP(C)/15162/2008·16 Sept 2008

• Tmv Aromatics PVT.LTD v. Commercial Tax Officer (Aa) & Ors

  Record only

  WP(C)/26095/2008·29 Aug 2008

• M/S.Cochin Candiments PVT.LTD. v. The Dist.Collector, Idukki

  Record only

  WP(C)/22501/2006·29 Aug 2008

• Kuriakose v. District Collector, Ernakulam.

  Record only

  WP(C)/16699/2008·14 Aug 2008

• M/S.Bsnl v. The Asst.Commissioner

  Record only

  WP(C)/24372/2008·12 Aug 2008

• Johncy Antony v. Sales Tax Officer-I

  Record only

  WP(C)/9744/2005·22 Jul 2008

• M/S. Antique Syndicate v. Commerical Tax Officer, Cherthala

  Record only

  WP(C)/19097/2008·16 Jul 2008

• Rafeeque v. The Deputy Commissioner

  Record only

  WP(C)/18323/2008·23 Jun 2008

• Unitrades v. Commercial Tax Officer (Aa

  Record only

  WP(C)/16576/2008·4 Jun 2008

• M/S.Western Marine Engineering v. Union Of INDIA

  Record only

  WP(C)/4172/2005·30 May 2008

• C.M.Kurian v. Commercial Tax Officer (Aa)

  Record only

  WP(C)/29516/2007·11 Apr 2008

• Sri.E.V.Shibu Proprietor, M/S.Eluvathing v. The Asst. Commissioner (Aa), Commercial

  Record only

  WP(C)/12423/2008·10 Apr 2008

• R.Annapoorni v. The Commercial Tax Officer (Aa), Alp.

  Record only

  WP(C)/11540/2008·4 Apr 2008

• S. Giridharan v. Assistant Commissioner

  Record only

  WP(C)/11392/2008·3 Apr 2008

• Y/S. Vettathil Agencies v. Commercial Tax Officer(Audit Assmt.)Alp

  Record only

  WP(C)/33389/2007·2 Apr 2008

• S.Romeo v. State Of Kerala

  Record only

  WP(C)/35141/2007·27 Feb 2008

• Raihana v. The Commercial Tax Officer (A.A.)

  Record only

  WP(C)/4637/2008·8 Feb 2008

• C.Karuppan @ Mani v. The Commercial Taxes Officer

  Record only

  WP(C)/2100/2008·30 Jan 2008

• Sree Venkiteswara Agencies v. Asst. Commissioner(Aa) And Others

  Record only

  WP(C)/2919/2008·24 Jan 2008