M/S.Western Marine Engineering v. Union Of INDIA
- Court
- Kerala High Court
- Case number
- WP(C)/4172/2005
- Date of judgment
- 30 May 2008
- Bench
- HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
- Petitioner
- M/S.WESTERN MARINE ENGINEERING
- Respondent
- UNION OF INDIA
- CNR
- KLHC010396282005
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