Kuriakose v. District Collector, Ernakulam.
- Court
- Kerala High Court
- Case number
- WP(C)/16699/2008
- Date of judgment
- 14 Aug 2008
- Bench
- HONOURABLE MR.JUSTICE S.SIRI JAGAN
- Petitioner
- KURIAKOSE
- Respondent
- DISTRICT COLLECTOR, ERNAKULAM.
- CNR
- KLHC010589112008
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