C.Karuppan @ Mani v. The Commercial Taxes Officer
- Court
- Kerala High Court
- Case number
- WP(C)/2100/2008
- Date of judgment
- 30 Jan 2008
- Bench
- HONOURABLE MR.JUSTICE ANTONY DOMINIC
- Petitioner
- C.KARUPPAN @ MANI
- Respondent
- THE COMMERCIAL TAXES OFFICER
- CNR
- KLHC010443122008
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.