Tmv Aromatics PVT.LTD v. Commercial Tax Officer (Aa) & Ors

Court: Kerala High Court
Case number: WP(C)/26095/2008
Date of judgment: 29 Aug 2008
Bench: HONOURABLE MR.JUSTICE K.M.JOSEPH
Petitioner: TMV AROMATICS PVT.LTD
Respondent: COMMERCIAL TAX OFFICER (AA) & ORS
CNR: KLHC010683062008

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