C.M.Kurian v. Commercial Tax Officer (Aa)
Original PDF →WP(C)/29516/2007HC KeralaGSTCNR KLHC01068185200711 April 2008Bench: HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.