Sree Venkiteswara Agencies v. Asst. Commissioner(Aa) And Others

Court: Kerala High Court
Case number: WP(C)/2919/2008
Date of judgment: 24 Jan 2008
Bench: HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: SREE VENKITESWARA AGENCIES
Respondent: ASST. COMMISSIONER(AA) AND OTHERS
CNR: KLHC010451312008

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