M/S. Antique Syndicate v. Commerical Tax Officer, Cherthala

Court: Kerala High Court
Case number: WP(C)/19097/2008
Date of judgment: 16 Jul 2008
Bench: HONOURABLE MR.JUSTICE K.M.JOSEPH
Petitioner: M/S. ANTIQUE SYNDICATE
Respondent: COMMERICAL TAX OFFICER, CHERTHALA
CNR: KLHC010613082008

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