Johncy Antony v. Sales Tax Officer-I

Court: Kerala High Court
Case number: WP(C)/9744/2005
Date of judgment: 22 Jul 2008
Bench: HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner: JOHNCY ANTONY
Respondent: SALES TAX OFFICER-I
CNR: KLHC010452002005

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