M/S.Bsnl v. The Asst.Commissioner
- Court
- Kerala High Court
- Case number
- WP(C)/24372/2008
- Date of judgment
- 12 Aug 2008
- Bench
- HONOURABLE MR.JUSTICE K.M.JOSEPH
- Petitioner
- M/S.BSNL
- Respondent
- THE ASST.COMMISSIONER
- CNR
- KLHC010665832008
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