Kerala High Court GST Judgments — 2007

8 judgments.

• M/S.Sarasons Traders v. The Commercial Tax Officer

  Record only

  WP(C)/34503/2007·27 Nov 2007

• P.Ramachandran v. The Commercial Tax Officer.

  Record only

  WP(C)/27018/2007·11 Sept 2007

• Sakthimatha Cashew Co. v. The Asst.Commissioner (Assmt.)-Iv

  Record only

  WP(C)/14636/2005·16 Aug 2007

• S. Romeo v. The Circle Inspector Of Police

  Record only

  WP(C)/14902/2007·12 Jul 2007

• P.Moideen v. The Addl.Sales Tax Officer

  Record only

  WP(C)/33646/2005·6 Jun 2007

• K.T.Baby v. Sales Tax Officer

  Record only

  WP(C)/11204/2007·30 May 2007

• G.Ayyappan Pillai v. The Asst.Commissioner

  Record only

  WP(C)/9666/2007·21 Mar 2007

• M/S.Saj Flight Services PVT. LTD. v. State Of Kerala And Others

  Record only

  WP(C)/5013/2007·23 Feb 2007