P.Moideen v. The Addl.Sales Tax Officer
- Court
- Kerala High Court
- Case number
- WP(C)/33646/2005
- Date of judgment
- 6 Jun 2007
- Bench
- HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
- Petitioner
- P.MOIDEEN
- Respondent
- THE ADDL.SALES TAX OFFICER
- CNR
- KLHC010691012005
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.