G.Ayyappan Pillai v. The Asst.Commissioner
- Court
- Kerala High Court
- Case number
- WP(C)/9666/2007
- Date of judgment
- 21 Mar 2007
- Bench
- HONOURABLE MR.JUSTICE K.BALAKRISHNAN NAIR
- Petitioner
- G.AYYAPPAN PILLAI
- Respondent
- THE ASST.COMMISSIONER
- CNR
- KLHC010483352007
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