K.T.Baby v. Sales Tax Officer
- Court
- Kerala High Court
- Case number
- WP(C)/11204/2007
- Date of judgment
- 30 May 2007
- Bench
- HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
- Petitioner
- K.T.BABY
- Respondent
- SALES TAX OFFICER
- CNR
- KLHC010498732007
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.