E.J.Jose v. Commercial Tax Officer (Aa) And Others

Court
Kerala High Court
Case number
WP(C)/8409/2009
Date of judgment
2 Apr 2009
Bench
HONOURABLE MR.JUSTICE K.M.JOSEPH
Petitioner
E.J.JOSE
Respondent
COMMERCIAL TAX OFFICER (AA) AND OTHERS
CNR
KLHC010499952009

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