M.G.Abdul Sathar v. State Of Kerala
- Court
- Kerala High Court
- Case number
- OT.Rev/42/2009
- Date of judgment
- 19 Jul 2010
- Bench
- HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
- Petitioner
- M.G.ABDUL SATHAR
- Respondent
- STATE OF KERALA
- CNR
- KLHC010334272009
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