Premier Steels v. Assistant Commissioner, Commercial Taxes
- Court
- Kerala High Court
- Case number
- WP(C)/17170/2009
- Date of judgment
- 19 Jan 2010
- Petitioner
- PREMIER STEELS
- Respondent
- ASSISTANT COMMISSIONER, COMMERCIAL TAXES
- CNR
- KLHC010587562009
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.