Sign Wave v. The Commercial Tax Officer
- Court
- Kerala High Court
- Case number
- WP(C)/34879/2010
- Date of judgment
- 22 Nov 2010
- Bench
- HONOURABLE MR.JUSTICE C.K.ABDUL REHIM
- Petitioner
- SIGN WAVE
- Respondent
- THE COMMERCIAL TAX OFFICER
- CNR
- KLHC010768562010
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.