Unitech Wireless (South)Private LTD. v. The Intelligence Inspector

Court: Kerala High Court
Case number: WP(C)/15313/2010
Date of judgment: 20 May 2010
Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
Petitioner: UNITECH WIRELESS (SOUTH)PRIVATE LTD.
Respondent: THE INTELLIGENCE INSPECTOR
CNR: KLHC010572922010

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