Sible Joseph v. State Of Kerala

Court
Kerala High Court
Case number
OT.Rev/51/2010
Date of judgment
11 Oct 2010
Bench
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner
SIBLE JOSEPH
Respondent
STATE OF KERALA
CNR
KLHC010345262010

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