Commissioner Of Central Excise v. M/S. Appollo Tyres LTD.

Court: Kerala High Court
Case number: C.E.Appeal/14/2010
Date of judgment: 17 Aug 2010
Bench: HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner: COMMISSIONER OF CENTRAL EXCISE
Respondent: M/S. APPOLLO TYRES LTD.
CNR: KLHC010102962010

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