M/S.Mardec P.K.Latex PVT.LTD v. The Asst.Commissioner (Assessment)

Court: Kerala High Court
Case number: WP(C)/20125/2010
Date of judgment: 28 Sept 2010
Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
Petitioner: M/S.MARDEC P.K.LATEX PVT.LTD
Respondent: THE ASST.COMMISSIONER (ASSESSMENT)
CNR: KLHC010621042010

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