The Fertilizers And Chemicals Travancore v. Deputy Commissioner, Commercial Taxes

Court: Kerala High Court
Case number: WP(C)/1065/2010
Date of judgment: 18 Jan 2010
Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
Petitioner: THE FERTILIZERS AND CHEMICALS TRAVANCORE
Respondent: DEPUTY COMMISSIONER, COMMERCIAL TAXES,
CNR: KLHC010430442010

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