U.V.Martin v. Commercial Tax Officer

Court
Kerala High Court
Case number
WP(C)/1000/2008
Date of judgment
12 Apr 2012
Bench
HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
Petitioner
U.V.MARTIN
Respondent
COMMERCIAL TAX OFFICER
CNR
KLHC010432122008

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