Esi Corporation v. Shri. Sainudeen
- Court
- Kerala High Court
- Case number
- Ins.APP/45/2009
- Date of judgment
- 17 Oct 2012
- Bench
- HONOURABLE MR.JUSTICE P.N.RAVINDRAN
- Petitioner
- ESI CORPORATION
- Respondent
- SHRI. SAINUDEEN
- CNR
- KLHC010247302009
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