K.Rajagopala Menon v. The Addl. Sales Tax Officer

Court
Kerala High Court
Case number
WP(C)/30602/2013
Date of judgment
17 Dec 2013
Bench
HONOURABLE MR.JUSTICE V.CHITAMBARESH
Petitioner
K.RAJAGOPALA MENON
Respondent
THE ADDL. SALES TAX OFFICER
CNR
KLHC010737862013

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