M/S.Vijaya Trading Company v. The Commercial Tax Officer & Others

Court: Kerala High Court
Case number: WP(C)/30173/2008
Date of judgment: 1 Jan 2013
Bench: HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: M/S.VIJAYA TRADING COMPANY
Respondent: THE COMMERCIAL TAX OFFICER & OTHERS
CNR: KLHC010723842008

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