State Of Kerala v. Tip Top Furniture
- Court
- Kerala High Court
- Case number
- OT.Rev/47/2014
- Date of judgment
- 11 Aug 2014
- Bench
- HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
- Petitioner
- STATE OF KERALA
- Respondent
- TIP TOP FURNITURE
- CNR
- KLHC010382892014
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.