M/S.Ewp Associates, Rep.By Its Proprietorix Mrs.M.Balapadmasree v. Commercial Tax Officer, Palakkad

Court: Kerala High Court
Case number: WP(C)/29180/2014
Date of judgment: 6 Nov 2014
Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
Petitioner: M/S.EWP ASSOCIATES, REP.BY ITS PROPRIETORIX MRS.M.BALAPADMASREE
Respondent: COMMERCIAL TAX OFFICER, PALAKKAD
CNR: KLHC010747992014

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