Ms.Vineeth Agencies v. Commissioner Of Commercial Taxes

Court: Kerala High Court
Case number: WP(C)/3240/2014
Date of judgment: 3 Feb 2014
Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
Petitioner: MS.VINEETH AGENCIES
Respondent: COMMISSIONER OF COMMERCIAL TAXES
CNR: KLHC010488702014

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