State Of Kerala v. M/S.Mangaly Industries
- Court
- Kerala High Court
- Case number
- WA/1404/2013
- Date of judgment
- 31 Mar 2014
- Bench
- HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
- Petitioner
- STATE OF KERALA
- Respondent
- M/S.MANGALY INDUSTRIES
- CNR
- KLHC010426392013
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.