M/S. Saj Flight Service PVT. LTD. v. R.Pavithran
- Court
- Kerala High Court
- Case number
- CRP/679/2013
- Date of judgment
- 28 Aug 2014
- Bench
- HONOURABLE MR.JUSTICE V.CHITAMBARESH
- Petitioner
- M/S. SAJ FLIGHT SERVICE PVT. LTD.
- Respondent
- R.PAVITHRAN
- CNR
- KLHC010223462013
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.