Mohanakrishnan v. The Kerala Value Added Tax Appellate Tribunal
- Court
- Kerala High Court
- Case number
- WP(C)/6866/2014
- Date of judgment
- 11 Mar 2014
- Bench
- HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
- Petitioner
- MOHANAKRISHNAN
- Respondent
- THE KERALA VALUE ADDED TAX APPELLATE TRIBUNAL
- CNR
- KLHC010524952014
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.