Mohammed Fazeel T.A. v. Commissioner Of Commercial Taxes
- Court
- Kerala High Court
- Case number
- WP(C)/22388/2014
- Date of judgment
- 2 Sept 2014
- Bench
- HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
- Petitioner
- MOHAMMED FAZEEL T.A.
- Respondent
- COMMISSIONER OF COMMERCIAL TAXES
- CNR
- KLHC010680092014
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.