M/S.Maxwell Exim PVT.LTD. v. Deputy Commissioner (Appeals)

Court: Kerala High Court
Case number: WA/1968/2014
Date of judgment: 18 Dec 2014
Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: M/S.MAXWELL EXIM PVT.LTD.
Respondent: DEPUTY COMMISSIONER (APPEALS)
CNR: KLHC010455732014

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