Mr.Aji Kumar v. The Intelligence Inspector, Squad No. Ii, Alappuzha

Court: Kerala High Court
Case number: WP(C)/33655/2014
Date of judgment: 17 Dec 2014
Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
Petitioner: MR.AJI KUMAR
Respondent: THE INTELLIGENCE INSPECTOR, SQUAD NO. II, ALAPPUZHA
CNR: KLHC010792732014

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