The Commercial Tax Officer v. V.N.Pavithran
- Court
- Kerala High Court
- Case number
- WA/989/2010
- Date of judgment
- 3 Jan 2014
- Bench
- HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
- Petitioner
- THE COMMERCIAL TAX OFFICER
- Respondent
- V.N.PAVITHRAN
- CNR
- KLHC010408272010
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.