Chacko Varghese v. The State Of Kerala
- Court
- Kerala High Court
- Case number
- OT.Rev/95/2014
- Date of judgment
- 5 Aug 2014
- Bench
- HONOURABLE MR.JUSTICE ANTONY DOMINIC
- Petitioner
- CHACKO VARGHESE
- Respondent
- THE STATE OF KERALA
- CNR
- KLHC010383372014
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