M/S.Benzy Petroleum v. State Of Kerala

Court: Kerala High Court
Case number: OT.Rev/115/2013
Date of judgment: 18 Jun 2014
Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR,HONOURABLE MR.JUSTICE K.M.JOSEPH
Petitioner: M/S.BENZY PETROLEUM
Respondent: STATE OF KERALA
CNR: KLHC010360502013

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