M/S.M.V.R.Exports PVT. LTD v. The Deputy Commissioner (Appeals), Kollam

Court: Kerala High Court
Case number: WP(C)/13986/2015
Date of judgment: 1 Jun 2015
Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
Petitioner: M/S.M.V.R.EXPORTS PVT. LTD
Respondent: THE DEPUTY COMMISSIONER (APPEALS), KOLLAM
CNR: KLHC010598262015

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