State Of Kerala v. M/S.Kannankandy Fridge Centre

Court: Kerala High Court
Case number: OT.Rev/18/2015
Date of judgment: 18 Feb 2015
Bench: HONOURABLE MR.JUSTICE K.HARILAL,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
Petitioner: STATE OF KERALA
Respondent: M/S.KANNANKANDY FRIDGE CENTRE
CNR: KLHC010373602015

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